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Rohit Baloria Th. Sudesh Kumari vs Ut Of J&K And Others
2024 Latest Caselaw 2159 j&K

Citation : 2024 Latest Caselaw 2159 j&K
Judgement Date : 17 October, 2024

Jammu & Kashmir High Court

Rohit Baloria Th. Sudesh Kumari vs Ut Of J&K And Others on 17 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                          Serial No. 1

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU

           HCP No. 107/2024
           CM No. 4379/2024


           Rohit Baloria Th. Sudesh Kumari                             .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Deepak Mahajan, Advocate.
                                     vs
           UT of J&K and others                                                   ..... Respondent(s)
                                          Through: Mr. Rajesh Kumar Thapa, AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

17.10.2024

1. Learned counsel for the respondents has produced the detention

record. The same is retained for perusal of this court.

2. Heard.

3. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 17.10.2024 Sahil Padha

 
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