Ghulam Mohd. & Ors vs Ut Of J&K & Anr
2024 Latest Caselaw 2149 j&K

Jammu & Kashmir High Court

Ghulam Mohd. & Ors vs Ut Of J&K & Anr on 16 October, 2024

                                                                        Serial No. 12


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-            CRM(M) No. 423/2022

              Ghulam Mohd. & Ors.                           .....Appellant(s)/Petitioner(s)


                                        Through: Mr. G. S. Thakur, Advocate.

                                   Vs

              UT of J&K & Anr.
                                                                      ..... Respondent(s)

                                        Through: Mr. Pawan Dev Singh, Dy. AG for R-1.
                                                 Mr. P. S. Pawar, Advocate for R-2.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                    ORDER

(16.10.2024)

01. Heard.

02. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 16.10.2024 Bunty