Paramjeet Singh vs Ut Of J&K & Anr
2024 Latest Caselaw 2140 j&K

Jammu & Kashmir High Court

Paramjeet Singh vs Ut Of J&K & Anr on 15 October, 2024

                                                                   Sr. No. 32


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU
                                                     Crl A(D) No.01/2020

Paramjeet Singh
                                                     .... Petitioner/Appellant(s)

                      Through :- Mr. Anmol Sharma, Advocate.


         V/s

UT of J&K & Anr.
                                                            ....Respondent(s)

                     Through :- Mr. Rajesh Thappa, AAG.
Coram: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE

                                      ORDER

(15.10.2024) Heard both the sides.

The matter is reserved for judgment.

(Mohd. Yousuf Wani) Judge

JAMMU 15.10.2024 Eva