Prince Kumar vs J&K Board Of School Education
2024 Latest Caselaw 2129 j&K

Jammu & Kashmir High Court

Prince Kumar vs J&K Board Of School Education on 14 October, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                 Sr.No. 30


                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                             AT JAMMU.

                                                                  WP(C) No. 1191/2024

           Prince Kumar                                                          .... Petitioner(s)

                                    Through :- Mr. Pawan K Kundal, Advocate.

                          V/s

           J&K Board of School Education.                                       ....Respondent(s)


                                    Through :- Mr. B.S. Bali, Advocate.
                        Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                   ORDER

14.10.2024.

After arguing for a while, learned counsel for the petitioner seeks

adjournment for placing on record the judgment passed by the Hon'ble Supreme

Court.

List on 04.11.2024.

(Moksha Khajuria Kazmi) Judge

Jammu:

14.10.2024 Neha-1