Sanjeev Bhasin vs Mukesh Sharma And Another
2024 Latest Caselaw 2105 j&K

Jammu & Kashmir High Court

Sanjeev Bhasin vs Mukesh Sharma And Another on 11 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                        Sr. No. 13
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU
                                                                          RP No. 100/2023


              Sanjeev Bhasin                                           ..... Appellant/Petitioner(s)

                                            Through: Ms. Zoya Bhardwaj, Advocate
                                      Vs

              Mukesh Sharma and another                                            ..... Respondent(s)

                                           Through: Mr. Munish Sharma, Advocate

              Coram:             HON'BLE THE CHIEF JUSTICE

                                                           ORDER

11.10.2024

Mr. Munish Sharma, learned counsel for the respondents shall submit

record before the Registry, which shall be scanned and attached with the file,

accordingly.

List on 13.11.2024.

Meanwhile, learned counsel for the respondents shall also go through

the latest judgment passed by the Hon'ble Supreme Court with regard to

maintainability of the review petitions in the arbitration matters.

                                                      (                            (Tashi Rabstan)
                                                                                    Chief Justice

              Jammu
              11.10.2024
              Pawan Angotra