Resident Of Village Gowari vs Ut Of J&K And Ors
2024 Latest Caselaw 2046 j&K

Jammu & Kashmir High Court

Resident Of Village Gowari vs Ut Of J&K And Ors on 7 October, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                  Sr.No. 155


                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                             AT JAMMU.

                                                                 WP(C) No. 2311/2024

           Resident of Village Gowari                                              .... Petitioner(s)

                                    Through :- Mr. Siddhant Gupta, Advocate.

                          V/s

           UT of J&K and Ors.                                                    ....Respondent(s)


                                    Through :- Ms. Monika Kohli, Sr. AAG.
             Coram: HON'BLE MRS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                  ORDER

07.10.2024.

Learned counsel for the petitioner has relied upon judgment passed by this

Court in WP(C) No. 1872/2024 titled "Kuldeep Singh v. U.T. of J&K and Ors."

Ms. Monika kohli, learned Sr. AAG is directed to seek and report

instructions on the next date of hearing.

List on 14.10.2024 with liberty to make a mention.

(Moksha Khajuria Kazmi) Judge

Jammu:

07.10.2024 Neha-1