Ut Of J&K And Ors vs Ghulam Murtaza
2024 Latest Caselaw 1636 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Of J&K And Ors vs Ghulam Murtaza on 25 October, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                              Serial No. 18
                                                                              Regular cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                   WP(C) No. 648/2024
                                                   CM No. 1763/2024


                UT of J&K and Ors.
                                                                    ..... Appellant/petitioner(s)
                                                  Through: -
                       Ms. Maha Majeed, Assisting counsel for Mr. Mohsin Qadri, Sr AAG,


                                                          V/s

                Ghulam Murtaza
                                                                            ..... Respondent(s)

Through: -

Mr. Bhat Fayaz, Advocate

CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE RAJESH SEKHRI, JUDGE (ORDER) 25.10.2024

Heard. Judgment is reserved.

(RAJESH SEKHRI) (SANJEEV KUMAR) JUDGE JUDGE

SRINAGAR 25.10.2024 "Mohammad Yasin Dar"