University Of Kashmir And Ors vs Talish Naseem
2024 Latest Caselaw 1526 j&K/2

Citation : 2024 Latest Caselaw 1526 j&K/2
Judgement Date : 4 October, 2024

Jammu & Kashmir High Court - Srinagar Bench

University Of Kashmir And Ors vs Talish Naseem on 4 October, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                           Serial No. 10
                                                         Regular Cause List
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                            CM 5574/2024
                          In LPA 230/2024
University of Kashmir and Ors.            ...Appellant(s)


Through:    Mr. Faisal Qadiri, Sr. Advocate with
            Mr. Sajad Ashraf, Advocate
                                     Vs.

Talish Naseem                                           ...Respondent(s)

 Through:   Mr. Altaf Haqani, Sr. Advocate with
            Ms. Muneeba, Advocate
CORAM:
      HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
      HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

04.10.2024

With the appearance of Mr. Altaf Haqani, learned senior

counsel for the respondent, caveat stands discharged.

This is an application filed by the petitioner seeking exemption from filing the certified copies of the annexures.

The application, for the reasons stated therein is allowed and the filing of certified copies of the annexures for the time being is dispensed with. However, the same shall be filed within a period of two weeks from today.

CM disposed of.

LPA No. 230/2024:

Notice.

Notice waived by Mr. Altaf Haqani, learned senior counsel on

Send for the record.

List again on 29.11.2024.

In the meanwhile, subject to objections and till next date of hearing before the Bench, there shall be stay of the impugned judgment dated 9th July, 2024.




                                 (RAJESH SEKHRI)                (SANJEEV KUMAR)
                                     JUDGE                           JUDGE
                  SRINAGAR:
                   04.10.2024
                  "Mir Arif"