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The Oriental Insurance Company Ltd vs Respondent(S)
2024 Latest Caselaw 896 j&K

Citation : 2024 Latest Caselaw 896 j&K
Judgement Date : 2 May, 2024

Jammu & Kashmir High Court

The Oriental Insurance Company Ltd vs Respondent(S) on 2 May, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                Sr. No. 31
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              MA No. 193/2017
              CM No. 1616/2020
              IA No. 1/2017
              c/w
              APCIV No. 119/2017
              MA No. 330/2017

              The Oriental Insurance Company Ltd.                 .....Appellant(s)/Petitioner(s)

                                         Through: Mr. Rupinder Singh, Advocate with
                                                  Ms. Damini Chauhan, Advocate
                                    Vs

                                                                            ..... Respondent(s)
              Mohd. Arshad and ors.

                                         Through: Mr. Jatinder Choudhary, Advocate

              Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

02.05.2024

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 02.05.2024 Neha-II

 
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