Manzoor Ah. Malik & Ors vs Financial Commissioner & Ors
2024 Latest Caselaw 332 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Manzoor Ah. Malik & Ors vs Financial Commissioner & Ors on 26 March, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                           S.No. 4
                                                           Reg. List
        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                               OWP No. 144/2007


Manzoor Ah. Malik & Ors.                           ...Petitioner/Appellant(s)
                              Through: Mr. G. A. Lone, Advocate with
                                       Mr. Mujeeb Andrabi, Advocate
                                   V/s
Financial Commissioner & Ors.                                   ...Respondent(s)

                           Through:


CORAM: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                               ORDER

26.03.2024

Heard and Reserved for judgment.

(RAHUL BHARTI) JUDGE SRINAGAR 26.03.2024 "S.Nuzhat"