Mehraj-Ud-Din Peer And Ors vs State Of J&K & Ors
2024 Latest Caselaw 98 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mehraj-Ud-Din Peer And Ors vs State Of J&K & Ors on 15 February, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                      01
                                                      Final Hearing List
        HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                   AT SRINAGAR
                                                           OWP No. 502/2009
Mehraj-ud-din Peer and Ors.
                                                            ..... Petitioner (s)

                         Through:         Mr. Irshad Ahmad, Adv.
                                    V/s
State of J&K & Ors.
                                                            ..... Respondent(s)
                         Through:         Mr. Jehangir Dar, GA
Coram:
              Hon'ble Mr. Justice Sanjay Dhar , Judge.

                                   ORDER

15.02.2024 Heard and reserved for judgment.

(Sanjay Dhar ) Judge SRINAGAR 15.02.2024 Aasif