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Ghulam Qadir Ganno Th. Farzan vs Respondent(S)
2024 Latest Caselaw 79 j&K

Citation : 2024 Latest Caselaw 79 j&K
Judgement Date : 5 February, 2024

Jammu & Kashmir High Court

Ghulam Qadir Ganno Th. Farzan vs Respondent(S) on 5 February, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                            Sr. No. 204
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

WP(Crl) No. 46/2023

Ghulam Qadir Ganno Th. Farzan                 .....Appellant(s)/Petitioner(s)
Begum
                    Through: Mr. Iqbal Hussain Bhat, Advocate &
                              Mr. Akeel Wani, Advocate
                Vs

                                                         ..... Respondent(s)
UT of J&K and ors.
                      Through: Mr. Mohd. Irfan, GA

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                 ORDER

05.02.2024

1. The detention record has been produced by the learned counsel for the

respondents.

2. Arguments heard. Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 05.02.2024 Neha-II

 
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