Veena & Ors vs Parmu Alias Prem Chand & Anr
2023 Latest Caselaw 2403 j&K

                                            Sr. No. 66
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

CM(M) No. 129/2022

Veena & ors.                                    .... Petitioner/Appellant(s)

                         Through:-   Mr. Muneesh Rampal, Advocate vice
                                     Mr. Anil Khajuria, Advocate

                   V/s

Parmu alias Prem Chand & anr.                           .....Respondent(s)

                         Through:-   Mr. M. Y. Akhoon, Advocate

CORAM :        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                 ORDER

30.10.2023

Since this appeal has been filed against the judgment passed by

me as Principal District Judge, Kathua, the same be listed before some

other Bench after obtaining appropriate orders from Hon'ble the Chief

Justice.

List on 24.11.2023.

(VINOD CHATTERJI KOUL) Judge JAMMU Ram Murti/PS 30.10.2023