Idrees Ahmad vs Ajit Kumar Sahu And Others
2023 Latest Caselaw 2402 j&K

                                                                   Sr.No. 45


                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                  CPSW No.34/2019


Idrees Ahmad                                              ....Appellant/Petitioner(s)

                      Through :- Mr. Abrar Ahmed Khan, Advocate

            V/s

Ajit Kumar Sahu and others                                        ....Respondent(s)


                      Through :- Mr. Bhanu Jasrotia, GA

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                     ORDER

30.10.2023

Learned counsel for the respondents submits that the judgment is in the process of being implemented and the matter is taken up with the Tehsildar concerned for conveying the rates of the land in question. He prays for and is granted six weeks' time to come up with complete compliance of the judgment dated 14.03.2018.

List on 16th December, 2023.

(Sanjeev Kumar) Judge

Jammu:

30.10.2023.

Vinod, PS