Suman Sharma vs Bishwajit Kumar Singh
2023 Latest Caselaw 2396 j&K

                                            Sr. No. 59
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

CCP(S) No. 83/2021

Suman Sharma                                      .... Petitioner/Appellant(s)

                         Through:-   Mr. Rakesh Sharma, Advocate

                   V/s

Bishwajit Kumar Singh                                      .....Respondent(s)

                         Through:-   Ms. Saliqa Sheikh, assisting counsel to
                                     Mr. Raman Sharma, AAG

CORAM :        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                 ORDER

30.10.2023

Ms. Saliqa Sheikh, assisting counsel to Mr. Raman Sharma,

learned AAG seeks and is granted two weeks' time to file compliance

report indicating compliance of the judgment in letter and spirit.

List on 22.11.2023.

Meanwhile, learned counsel for the petitioner may file an

application for impleading/adding new incumbents.

(VINOD CHATTERJI KOUL) Judge JAMMU Ram Murti/PS 30.10.2023