Devinder Singh vs Unknown
2023 Latest Caselaw 2301 j&K

                                                                 Sr. No. 12
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CPSW No. 498/2016

Devinder Singh                                     .....Appellant(s)/Petitioner(s)
                      Through: Mr. R. K. Bhatia, Advocate
                 Vs

                                                              ..... Respondent(s)
Choudhary Lal Hussain and ors.
                    Through: Mr. Adarsh Bhagat, GA

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

13.10.2023

1. Learned counsel for the respondents has submitted that the judgment of

the Division Bench in the case titled, 'Ruksanajabeen vs. State of J&K

and ors.' has been stayed by the Supreme Court.

2. In view of the above, consideration in this matter is deferred for the time

being.

3. List on 27.12.2023.

(SANJAY DHAR) JUDGE

Jammu 13.10.2023 Neha-II