Bachan Singh vs Unknown
2023 Latest Caselaw 2300 j&K

Citation : 2023 Latest Caselaw 2300 j&K
Judgement Date : 13 October, 2023

Jammu & Kashmir High Court

Bachan Singh vs Unknown on 13 October, 2023

                                                                Sr. No. 10
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CRR No. 21/2016
IA No. 1/2016

Bachan Singh                                     .....Appellant(s)/Petitioner(s)
                        Through: Mr. D. K. Khajuria, Advocate
                Vs

                                                           ..... Respondent(s)
State of J&K and anr.
                        Through: Mr. Pawan Dev Singh, Dy. AG

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

13.10.2023

1. Heard.

2. Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 13.10.2023 Neha-II

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