New India Assurance Co. Ltd vs Dev Singh And Others
2023 Latest Caselaw 2280 j&K

Citation : 2023 Latest Caselaw 2280 j&K
Judgement Date : 12 October, 2023

Jammu & Kashmir High Court

New India Assurance Co. Ltd vs Dev Singh And Others on 12 October, 2023

                                                                     Sr. No. 10
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

     MA No. 299/2010


New India Assurance Co. Ltd.                    .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. Udhay Bhasker, Advocate.
                   vs
Dev Singh and others                                      ..... Respondent(s)
                        Through: Mr. Divyanshu Malhotra, Advocate
                                 Mr. Madan Lal, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

12.10.2023

1. Heard.

2. Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 12.10.2023 Sahil Padha

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