Balbir Singh vs Ramakant Bhasin
2023 Latest Caselaw 2243 j&K

                                                                Sr.No. 06


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU
                                                    CRM(M) No.883/2023


Balbir Singh                                              ....Petitioner(s)/Appellant(s)

                   Through :- Mr. Tayyab Javed Qureshi, Advocate.

V/s

Ramakant Bhasin                                                     ....Respondent(s)


                 Through :-
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

(09.10.2023) Issue notice to the respondents, returnable within two weeks.

Requisites within one week.

List on 17.11.2023.

In the meantime, learned trial Court may proceed with the trial,

however, shall not pronounce the final judgment till further orders from this

Court.

(RAJESH SEKHRI) JUDGE

Jammu:

09.10.2023 Eva