Renu Rajput vs Khalid Jahangir And Others
2023 Latest Caselaw 2193 j&K

                                                                     Sr. No. 82

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: CCP(S) No.51/2022


Renu Rajput                                                       ..... Petitioner(s)


                      Through :- Mr. Raghu Mehta, Advocate with
                                 Mr. Nigam Mehta, Advocate

                 Vs

Khalid Jahangir and others                                      .....Respondent(s)


                      Through :- Mr. Pawan Dev Singh, Dy. AG.

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                    ORDER

06.10.2023

Mr. Pawan Dev Singh, learned Dy. AG seeks and is granted two

weeks time to comply with the judgment in its letter and spirit, failing which,

appropriate order shall follow.

List on 01.11.2023.

Meanwhile, compliance report be filed.

(PUNEET GUPTA) JUDGE JAMMU 06.10.2023 Shammi