State Of J&K & Anr vs Sushma Devi
2023 Latest Caselaw 2177 j&K

Citation : 2023 Latest Caselaw 2177 j&K
Judgement Date : 5 October, 2023

Jammu & Kashmir High Court

State Of J&K & Anr vs Sushma Devi on 5 October, 2023

                                                                     Sr. No. 5

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                 OWP No. 442/2007
                                                 IA Nos. 731/2007, 664/2007

State of J&K & Anr.                                            ....Petitioner(s)

                    Through :- Mr. Vishal Bharti, Dy.AG
           V/s
Sushma Devi                                                  ....Respondent(s)

                 Through :-    Mr. L.K. Sharma, Sr. Advocate with
                               Mr. Sumant Sudan, Advocate

Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                     ORDER

05.10.2023

Heard.

Reserved for judgment.

(MA Chowdhary) Judge Jammu:

05.10.2023 Pawan Angotra

Download the LatestLaws.com Mobile App