Shashi Kanta Roy vs Union Of India And Others
2023 Latest Caselaw 2143 j&K

Citation : 2023 Latest Caselaw 2143 j&K
Judgement Date : 3 October, 2023

Jammu & Kashmir High Court

Shashi Kanta Roy vs Union Of India And Others on 3 October, 2023

                                                                       Sr. No. 02

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: SWP No.78/2003


Shashi Kanta Roy                                                  ..... Petitioner(s)


                      Through :- Ms. Surinder Kour, Sr. Advocate with
                                 Mr. Dalvinder Kumar, Advocate

                 Vs

Union of India and others                                       .....Respondent(s)


                      Through :- Mr. Vishal Sharma, DSGI with
                                 Mr. Sumant Sudan, Advocate

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                    ORDER

03.10.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) JUDGE JAMMU 03.10.2023 Shammi

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