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Chander Shekhar Vohra vs Jammu Development Autority And ...
2023 Latest Caselaw 982 j&K

Citation : 2023 Latest Caselaw 982 j&K
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court
Chander Shekhar Vohra vs Jammu Development Autority And ... on 16 May, 2023
                                                                Sr. No. 07


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU


                                               OWP No. 950/2007
                                               c/w
                                               OWP No. 673/2007


Chander Shekhar Vohra                             ....Petitioner/Appellant(s)

                  Through :- Mr. Virender Bhat, Advocate.
                             Mr. Anuj Dewan Raina, Advocate.


        V/s

Jammu Development Autority and Anr.                       ....Respondent(s)


                  Through :- Mr. Adarsh Sharma, Advocate.
                             Mr. Gagan Basotra, Sr. Advocate with
                             Mr. Salil Gupta, Advocate.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                 ORDER

16.05.2023

Heard.

Reserved for judgment.

(RAHUL BHARTI) JUDGE

JAMMU 16.05.2023 Bunty

 
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