Bachal Lal vs J&K Special Tribunal Jammu And ...
2023 Latest Caselaw 882 j&K

Citation : 2023 Latest Caselaw 882 j&K
Judgement Date : 8 May, 2023

Jammu & Kashmir High Court

Bachal Lal vs J&K Special Tribunal Jammu And ... on 8 May, 2023

                                                                     Sr. No. 08



        HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                         AT JAMMU

                                                WP(C) No. 1043/2023
                                                CM No. 2462/2023

Bachal Lal                                           ....Petitioner/Appellant(s)

                  Through :- Mr. Dheeraj Singh Katoch, Advocate


            V/s

J&K Special Tribunal Jammu and others                        ....Respondent(s)

                  Through :-    Mr. F. A. Natnoo, Advocate

Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                     ORDER

Heard.

Reserved for judgment.

(Rajesh Sekhri) Judge Jammu:

08.05.2023 Meenakshi

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