Irshad Hassan Dass vs Ut Of J&K And Anr
2023 Latest Caselaw 642 j&K/2

Citation : 2023 Latest Caselaw 642 j&K/2
Judgement Date : 24 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Irshad Hassan Dass vs Ut Of J&K And Anr on 24 May, 2023

                                                      S. No. 259
                                                      Suppl. Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                       WP(Crl) No. 67/2023

Irshad Hassan Dass                             ...Appellant/Petitioner(s)

Through: Mr. Usman Gani, Advocate
                                  Vs.

UT of J&K and Anr.                                     ...Respondent(s)

Through: Mr. Jehangir Ahmad Dar, GA vice
         Mr. Sajad Ashraf, GA
CORAM:
 HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

24.05.2023 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 24.05.2023 Manzoor

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