Zain-Ul-Abidin Rather vs Mr. M. A Bedar And Ors
2023 Latest Caselaw 596 j&K/2

                                                      S. No. 212
                                                      Supplementary Matter
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                         CPSW No. 331/2002

Zain-ul-Abidin Rather                                       .....Petitioner(s)

                           Through:       Mr. M. A. Wani, Adv.
                                          with Mr. Z. A. Wani, Adv.
          V/s
Mr. M. A Bedar and Ors                                      ..... Respondent(s)

                           Through:       None.
CORAM:
                Hon'ble Mr. Justice Sanjeev Kumar, Judge.

                                      ORDER

17.05.2023 List on 24.07.2023. Learned counsel for the petitioner shall place on record copy of the judgment of final disposal of the writ petition.

(Sanjeev Kumar) Judge SRINAGAR 17.05.2023 "Aasif"