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Abdul Rashid Regoo vs Chairman Jammu Nad Kashmir ...
2023 Latest Caselaw 593 j&K/2

Citation : 2023 Latest Caselaw 593 j&K/2
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court - Srinagar Bench
Abdul Rashid Regoo vs Chairman Jammu Nad Kashmir ... on 16 May, 2023
                                                      S. No. 02
                                                      Final Hearing Matter
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                            SWP No. 868/2018

Abdul Rashid Regoo                                          .....Petitioner(s)

                           Through:       Ms. Asma Rashid, Adv.
          V/s
Chairman Jammu nad Kashmir Grameen Bank and Ors.
                                                            ..... Respondent(s)

                           Through:       Mr. Shakir Haqani, Adv.
CORAM:
                Hon'ble Mr. Justice Sanjeev Kumar, Judge.

                                      ORDER

16.05.2023 Heard and reserved for judgment.

(Sanjeev Kumar) Judge SRINAGAR 16.05.2023 "Aasif"

 
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