Union Of India And Others vs Altaf Ahmad Mir
2023 Latest Caselaw 553 j&K/2

                                                                   Sr. No. 39
                                                                   Supp
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                              LPASW 38/2017 CM(3470/2022)


  Union of India and others                             ...Appellant(s)/Petitioner(s)

  Through: Mr. Hakim Aman Ali, CGSC
                                          Vs.
  Altaf Ahmad Mir                                                  ...Respondent(s)

  Through: Mr. M. A. Wani, Advocate with
           Mr. Z. A. Wani, Advocate
           Mr. S. S. Wani, Advocate

  CORAM:
  HON'BLE THE CHIEF JUSTICE
  HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                      ORDER

04.05.2023

Heard learned counsel for the parties.

Judgment reserved.

(MOKSHA KHAJURIA KAZMI) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE

SRINAGAR 04.05.2023 Aadil