Nazir Ahmad Malik & Ors vs State Of J&K & Ors
2023 Latest Caselaw 528 j&K/2

                                                          S.No. 13
                                                          Regular List



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                        OWP No. 421/2016
                        CM No. 567/2023


Nazir Ahmad Malik & Ors.                    ...Petitioner/Appellant(s)
                        Through: Mr. M. A. Qayoom, Advocate
                             V/s

State Of J&K & Ors.                                   ...Respondent(s)

                        Through: Mr. Mohsin Qadri, Sr. AAG with
                                 Ms. Maha Majid, Advocate for R 4-6
                                 Mr. Satinder Singh Kala, AAG vice
                                 Ms. Asifa Padroo, AAG for R 1-3


CORAM: HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE.

                              ORDER

01.05.2023

OWP No. 421/2016.

Reply stands filed on behalf of respondent no.6.

The present petition is pending before this Court since 2016 and

till date the respondent nos. 1 to 5 have not chosen to file reply.

In the interest of justice, last and final opportunity of three

weeks is granted to the respondent nos. 1 to 5 to file reply, failing

which right to file reply shall stand closed and the matter will be

heard on its own merits on next date of hearing.

CM no. 567/2023.

This application has been preferred on behalf of petitioners for

taking on record copy of the judgment dated 16.10.2018 passed in

SWP Nos. 859/2015, 323/2013 and 371/2012.

For the reasons stated in the application, coupled with the

submission made by the learned counsel for the petitioners, the same

is allowed and the copy of judgment dated 16.10.2018 passed in SWP

Nos. 859/2015, 323/2013 and 371/2012, is taken on record, with all

just exceptions.

Application stands disposed of.

List the main case on 3rd June 2023.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 01.05.2023 "S.Nuzhat"