Mushtaq Ahmed Th. Saleema Begum vs Ut Of J&K And Others
2023 Latest Caselaw 1135 j&K

Citation : 2023 Latest Caselaw 1135 j&K
Judgement Date : 31 May, 2023

Jammu & Kashmir High Court

Mushtaq Ahmed Th. Saleema Begum vs Ut Of J&K And Others on 31 May, 2023

                                                              Sr. No. 73
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
                                           WP(Crl) No. 94/2022
                                           CM No. 7846/2022

Mushtaq Ahmed Th. Saleema Begum                 .....Appellant(s)/Petitioner(s)
                       Through: Mr. Zulker Nain Sheikh, Advocate.
                  Vs

UT of J&K and others                                      ..... Respondent(s)
                       Through: Ms. Monika Kohli, Sr. AAG.
Coram:        HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 31.05.2023 Sahil Padha

Download the LatestLaws.com Mobile App