Oriental Insurance Co. Ltd vs Sakhi Mohd. And Ors
2023 Latest Caselaw 1017 j&K

                                                             S.No. 34


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                             MA No. 225/2013
                                             IA No. 470/2014

Oriental Insurance Co. Ltd.                   .....Petitioner(s)/Appellant(s)

                    Through: Mr. Vishnu Gupta, Advocate.

               Vs

Sakhi Mohd. and ors.                                    .....Respondent(s)

                    Through: Mr. M.P. Gupta, Advocate for R-1 to 4.
                             Ms. Neha Abrol, Advocate vice
                             Mr. O.P. Thakur, Sr. Advocate for R-5 & 6.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                ORDER

18.05.2023

Heard.

Reserved for orders.

Learned counsel appearing for the parties to submit short written submissions alongwith judgments within a week's time.

(JAVED IQBAL WANI) JUDGE Jammu 18.05.2023 Ram Krishan