Ghulam Nabi Mir vs Ut Of J&K And Others
2023 Latest Caselaw 1011 j&K

                                                                       Sr. No. 60



        HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                         AT JAMMU

                                                 WP(C) No. 1259/2023
                                                 CM No. 2981/2023
                                                 CAV No. 738/2023


Ghulam Nabi Mir                                       ....Petitioner/Appellant(s)

                  Through :- Mr. Basit Manzoor Keng, Advocate


            V/s

UT of J&K and others                                           ....Respondent(s)

                  Through :-    Mr. Ravinder Gupta, AAG with
                                Ms. Palvi Sharma, Advocate for Nos. 1 to 3.
                                Mr. R. K. Gupta, Sr. Advocate with
                                Mr. Udhay Bhaskar, Advocate for No. 4.

Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                     ORDER

Heard.

Reserved for judgment.

(Wasim Sadiq Nargal) Judge Jammu:

18.05.2023 Meenakshi