Rakesh Singh vs Ut Of J&K
2023 Latest Caselaw 1002 j&K

Citation : 2023 Latest Caselaw 1002 j&K
Judgement Date : 17 May, 2023

Jammu & Kashmir High Court

Rakesh Singh vs Ut Of J&K on 17 May, 2023

                                                                      Sr. No. 137


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     Bail App No. 36/2023


Rakesh Singh                                     .....Appellant(s)/Petitioner(s)

q
                         Through: Mr. Jagpaul Singh, Advocate.
                    vs
UT of J&K                                                  ..... Respondent(s)
                         Through: Mr. Sumeet Bhatia, GA.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                    ORDER

17.05.2023 Heard.

Reserved for Judgment.

(MA CHOWDHARY) JUDGE

Jammu 17.05.2023 Sahil Padha

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