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J And K State Road Transport ... vs State Of J And K And Ors
2023 Latest Caselaw 295 j&K/2

Citation : 2023 Latest Caselaw 295 j&K/2
Judgement Date : 29 March, 2023

Jammu & Kashmir High Court - Srinagar Bench
J And K State Road Transport ... vs State Of J And K And Ors on 29 March, 2023
                                                                  S. No. 41
                                                                  Regular list


      IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                   OWP 1741/2018

   J AND K STATE ROAD TRANSPORT CORPORATION                   ...Petitioner(s)

    Through: Mr. Asif Wani, Adv. vice
             Mr. Altaf Haqani, Sr. Adv.
                                          Vs
   STATE OF J AND K AND ORS                                   ...Respondent(s)

    Through: Mr. Zahoor Jan, Adv. for R 4 to 7
             None for R 1 to 3

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

29.03.2023

Mr. Zahoor Jan, learned counsel appearing for respondent Nos. 4 to 7

has relied upon the judgment passed in WP(C) No. 1174/2021 titled as J&K

State Road Transport Corporation and Another vs. Nazir Ahmad Mir and

Another copy whereof has been provided to learned counsel for the

petitioner.

Learned counsel for the petitioner is directed to seek and report

instructions on the next date of hearing.

List on 19.04.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 29.03.2023 AAMIR

 
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