Zubair Ahmad Bhat vs Ut Of Jk And Anr
2023 Latest Caselaw 237 j&K/2

                                                      S. No. 23
                                                      Regular Cause List
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                           WP (Crl) No. 179/2022
                            CrlM No. 480/2022


Zubair Ahmad Bhat                                           ... Petitioner(s)

Through: Mr. Imtiyaz Sofi, Adv.

                                    Vs.

UT of JK and Anr.                                          ...Respondent(s)

Through: Mr. Sajad Ashraf, GA

CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

16.03.2023

Heard.

Reserved for orders.

Learned appearing counsel for the parties to submit Judgments they

rely upon in support of their respective pleadings. The detention record be

also produced by the counsel for the respondents, in the meantime.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 16.03.2023 Sakeena