Reliance General Insurance Co vs Shabir Ahmad Rather &Ors
2023 Latest Caselaw 5 j&K/2

                                                         Serial No. 09
                                                         Supplementary Cause List 1

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                           Mac App No. 2/2023
                            CM No. 54/2023

Reliance General Insurance Co.                        ...Appellant/Petitioner(s)

Through: Mr. Tariq Ahmad Malik, Advocate.

                                     Vs.

Shabir Ahmad Rather &Ors.                                     ...Respondent(s)

Through:

CORAM:
           HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

13.01.2023

Issue notice to the respondents returnable within four weeks.

Requisites for service within one week.

Objections, if any, shall be filed by or before next date of hearing.

List on 01.03.2023.

In the meantime, till next date of hearing before the Bench, the

impugned judgment/award dated 12.10.2022 passed by MACT,

Bandipora shall stay. However, the appellant shall deposit the award

amount before the Registrar Judicial of this Court.

(RAJESH SEKHRI) JUDGE

SRINAGAR:

13.01.2023 AAMIR