Ashiq Hussain Dar & Ors vs Vivek Bhardawaj & Ors
2023 Latest Caselaw 89 j&K/2

                                                      S.No. 7
                                                      Reg. List



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                                             CCP(S) No. 210/2020


Ashiq Hussain Dar & Ors.                 ...Petitioner/Appellant(s)

                       Through: Mr. Shakir Haqani, Advocate
                            V/s

Vivek Bhardawaj & Ors.                             ...Respondent(s)

                       Through: Mr. Mohsin Qadri, Sr. AAG with
                                Ms. Maha Bashir, Advocate

CORAM: HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE.

                            ORDER

13.02.2023

On asking of the Court Mr. Mohsin Qadri, learned Sr. AAG

appears on behalf of respondents. He is directed to file fresh

compliance report in compliance to order dated 19.03.2020 passed in

SWP No. 742/2018 and WP(C) No. 742/2022. The learned counsel

for the petitioners submit that the judgment passed by this Court has

been complied with partially.

List on 7th March 2023.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 13.02.2023 "Nuzhat"