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Showkat Ahmad Jan vs Lakes & Waterways Dev. Authority
2023 Latest Caselaw 88 j&K/2

Citation : 2023 Latest Caselaw 88 j&K/2
Judgement Date : 13 February, 2023

Jammu & Kashmir High Court - Srinagar Bench
Showkat Ahmad Jan vs Lakes & Waterways Dev. Authority on 13 February, 2023
                                         S. No. 5
                                         Regular List
 HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

                         OWP No. 1231/2011
Showkat Ahmad Jan                                ...Petitioner(s)/Appellant(s)



Through: Mr Zahoor A. Shah, Adv.

                                   Vs.
Lakes & Waterways Dev. Authority.                           ...Respondent(s)



Through: Mr Ilias Laway, GA.

CORAM:HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
         HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                ORDER

13.02.2023

Heard. Reserved for judgment.


               (MOHAN LAL)                  (RAJNESH OSWAL)
                    JUDGE                            JUDGE

SRINAGAR
13.02.2023
Hilal Ahmad
 

 
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