Rubeena Rasool vs Dhreej Gupta & Anr
2023 Latest Caselaw 72 j&K/2

                                                      S.No. 19
                                                      After Notice



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                                              CCP(S) No. 48/2020



Rubeena Rasool                           ...Petitioner/Appellant(s)
                       Through: None
                            V/s

Dhreej Gupta & Anr.                               ...Respondent(s)

                       Through: Mr. Raies U Din Gani, Dy AG.

CORAM: HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE.

                             ORDER

07.02.2023

The learned counsel for the respondents submits that the

order/judgment dated 22.02.2019 passed in SWP No. 958/2018 has

been complied with in its letter and spirit and detailed statement of

facts/compliance report has been filed on behalf of respondents. The

learned counsel for the respondents further submits that along with

the compliance report he has also placed on record the order of

consideration dated 11.06.2022, by virtue of which, the case of the

petitioner has accorded consideration in compliance to the direction

passed by this Court vide order dated 22.02.2019. He further submits

that the case of petitioner was found to be devoid of any merit and

accordingly rejected. The learned counsel for the respondents also

submits that the aforesaid order of consideration/rejection has been

called in question by the petitioner through the medium of a fresh

writ petition bearing No. WP(C) No. 2713/2022 which is pending

adjudication before this Court.

Keeping in view the aforesaid facts and circumstances of the

case, nothing remains to be adjudicated in the present contempt

petition and in the light of the aforesaid development the present

contempt proceedings are closed. Rule, if any, framed against the

respondents shall stand discharged and the contempt petition stands

dismissed.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 07.02.2023 "Nuzhhat"