Rehana Raj And Ors vs Srinagar Municipal Corporation & ...
2023 Latest Caselaw 57 j&K/2

                                                       S.No.26
                                                    After Notice


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                          LPA No. 139/2022 in
                          WPC No. 1457/2022
Rehana Raj and Ors.
                                                   ...Appellant(s)

Through: Mr. R. A. Jan, Sr. Advocate with
         Mr. Taha Khaleel, Advocate

                           V/S
Srinagar Municipal Corporation & Ors.

                                                   ...Respondent(s)
Through: Mr. Moomin Khan, Advocate with
         Ms. Saima Gul, Advocate


Coram:
                HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
                HON'BLE MR. JUSTICE MOHAN LAL, JUDGE.

                               ORDER

06.02.2023

Heard.

Judgment is reserved.

(MOHAN LAL) (RAJNESH OSWAL) JUDGE JUDGE

SRINAGAR 06.02.2023 Shaista