State Of J&K vs Parshotam Lal Sharma
2023 Latest Caselaw 262 j&K

                                                                          Sr. No. 15


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                         CONCR No. 53/2016


State of J&K                                         .....Appellant(s)/Petitioner(s)
                        Through: Mr. Pawan Dev Singh, Dy. AG vice
q
                                 Ms. Monika Kohli, Sr. AAG
                   vs
Parshotam Lal Sharma                                            ..... Respondent(s)
                        Through: None


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                     ORDER

The judgment impugned in this appeal has been passed by me in

capacity of Additional Sessions Judge, Anti Corruption, Jammu.

The Registry is, therefore, directed to list this matter before some other

Bench on 14.03.2023.

(SANJAY DHAR) JUDGE

Jammu 10.02.2023 Neha