Ashiq Hussain Teli vs Ut Of J&K And Ors
2023 Latest Caselaw 357 j&K/2

                                                         S. No. 62
                                                         Before Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                      AT SRINAGAR
                                                            WP(Crl) No. 23/2022

Ashiq Hussain Teli
                                                                 .....Petitioner(s)
                            Through:         Mr. B A Tak, Adv.
          V/s
UT of J&K and Ors.
                                                            ..... Respondent(s)
                            Through:         Mr. Illyas Laway, GA.

CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                       ORDER

05.04.2023 Record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 05.04.2023 "Aasif"