Faisal Ramzan Mir vs Ut Of Jk And Others
2023 Latest Caselaw 355 j&K/2

Citation : 2023 Latest Caselaw 355 j&K/2
Judgement Date : 5 April, 2023

Jammu & Kashmir High Court - Srinagar Bench

Faisal Ramzan Mir vs Ut Of Jk And Others on 5 April, 2023

                                                          S. No.59
                                                          Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                  WP(Crl) 134/2022

   FAISAL RAMZAN MIR                                  ...Petitioner(s)

   Through: Mr. Malik Mushtaq, Advocate

                                        Vs
   UT OF JK AND OTHERS                                ...Respondent(s)

   Through: Mr. Furqan Sofi, GA

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

05.04.2023

Heard learned counsel for the parties.

Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 05.04.2023 ARIF

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