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Bajaj Allianz General Insurance ... vs Gulshan Kumar And Others
2022 Latest Caselaw 1474 j&K

Citation : 2022 Latest Caselaw 1474 j&K
Judgement Date : 19 October, 2022

Jammu & Kashmir High Court
Bajaj Allianz General Insurance ... vs Gulshan Kumar And Others on 19 October, 2022
                                                                      Sr.No. 18



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU
                                                  Mac App No. 137/2019

Bajaj Allianz General Insurance Co. Ltd.                       ....Petitioner(s)

                  Through:-    Mr. Baldev Singh, Advocate



V/s

Gulshan Kumar and others                                      ....Respondent(s)

                  Through :-   Ms. Rozina Afzal, Advocate

    Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                      ORDER

19.10.2022

Heard.

Reserved for judgment. ,,

(Rahul Bharti) Judge Jammu:

19.10.2022 Meenakshi ,

 
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