Cm No. 205/2022 vs University Of Jammu And Others
2022 Latest Caselaw 773 j&K

                                                                      Sr. No. 62


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     WP(C) No. 74/2022
                                                     CM No. 205/2022,
                                                     206/2022, 2215/2022
Saqlain Mujtaba                                  .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. M. I. Sherkhan, Advocate.
                   vs
University of Jammu and others                              ..... Respondent(s)
                        Through: Mr. Ajay Abrol Advocate.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                        ORDER

Affidavit stands filed.

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 11.05.2022 Sahil Padha