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Khursheed Ahmad Dar vs State Of J & K & Others
2022 Latest Caselaw 736 j&K/2

Citation : 2022 Latest Caselaw 736 j&K/2
Judgement Date : 26 May, 2022

Jammu & Kashmir High Court - Srinagar Bench
Khursheed Ahmad Dar vs State Of J & K & Others on 26 May, 2022
                                                                S.No.46
                                                             After Notice



     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR


                      SWP No. 2069/2013

Khursheed Ahmad Dar

                                                             ...Petitioner(s)

                             Through: Mr. J. H. Reshi, Advocate

                                      V/s

State of J & K & Others

                                                             ...Respondent(s)

                             Through: Mr. Asif Maqbool, GA

Coram:          HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE

                                  ORDER

26.05.2022

Learned counsel appearing for the respondents seeks some time to

examine the judgment passed by this Court in LPA No. 127/2016 before the

final hearing of the matter. Prayer allowed.

List again on 20.07.2022.

(M. A. CHOWDHARY) JUDGE SRINAGAR 26.05.2022 Shaista

 
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