Ghulam Hassan Mir vs Mr. Mohd. Afzal Bhat & Ors
2022 Latest Caselaw 723 j&K/2

                                                      S.No. 60
                                                    After Notice



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR


                                                CPSW No. 430/2017



Ghulam Hassan Mir                                    ...Petitioner(s)


                       Through: Mr. S.N. Ratanpuri, Advocate


                                V/s

Mr. Mohd. Afzal Bhat & Ors.                         ...Respondent(s)


                       Through: Ms. Asifa Padroo, AAG


CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI,JUDGE.

                             ORDER

25.05.2022

Learned counsel for the respondents seeks and is granted

further four weeks time for filing compliance report of the judgment

in terms of order dated 4th May 2017.

List on 20th July 2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 25.05.2022 "Nuzhat"