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Mushtaq Ahmed vs Rashida Begum
2022 Latest Caselaw 201 j&K

Citation : 2022 Latest Caselaw 201 j&K
Judgement Date : 15 February, 2022

Jammu & Kashmir High Court
Mushtaq Ahmed vs Rashida Begum on 15 February, 2022
                                                  S. No. 43
                                                 Regular list
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                                                              CR no. 25/2021
                                                          CM no. 2311/2021 in
                                                              CR no. 78/2020
                                                           CM no. 6487/2020

       Mushtaq Ahmed
                                                          ...Petitioner(s)

                          Through:-    Mr V. Bhushan Gupta, Advocate

                                       v.

       Rashida Begum

                                                          ...Respondents

                          Through:-    Mr Muzaffar Ali Shah, Advocate
Coram:
                 Hon'ble Mr Justice Vinod Chatterji Koul, Judge

                                  ORDER

15.02.2022

Heard learned counsel for the parties.

Judgment reserved.

(Vinod Chatterji Koul) Judge JAMMU 15.02.2022 Amjad lone, Secretary

 
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