Tufail Hussain And Ors vs Arun Kumar Chief Secretary Govt. ...
2022 Latest Caselaw 2012 j&K

                                                                  Sr. No. 23


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU

                                                    CCP(D) No. 26/2022

Tufail Hussain and ors.                            .....Appellant(s)/Petitioner(s)
                      Through: Mr. H. A. Siddiqui, Advocate
                 Vs

Arun Kumar Chief Secretary Govt. of UT                        ..... Respondent(s)
of J&K and ors.

                      Through: Mr. Raja Mohit Bucha, Advocate vice
                               Mr. Ravinder Gupta, AAG
                               Ms. Priyanka Bhat, Advocate vice
                               Mrs. Monika Kohli, Sr. AAG

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                        ORDER

Mr. Raja Mohit Bucha, Advocate submits that compliance report

has been filed. However, the same is not on record. Mr. Bucha shall co-ordinate

with the Registry so as to ensure that compliance report filed by him is brought

on record.

List on 13.02.2023.

In the meanwhile, Mr. H. A. Siddiqui, learned counsel for the

petitioners shall inform the Court as well as the other side with regard to

quantum of interest payable by the respondents pursuant to the judgment, if any.

                            (Puneet Gupta)               (Rajnesh Oswal)
                                   Judge                        Judge
Jammu
19.12.2022
Neha