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Commissioner Of Central Gst And ... vs Jindal Drugs Ltd. Epip Kartholi ...
2022 Latest Caselaw 2000 j&K

Citation : 2022 Latest Caselaw 2000 j&K
Judgement Date : 19 December, 2022

Jammu & Kashmir High Court
Commissioner Of Central Gst And ... vs Jindal Drugs Ltd. Epip Kartholi ... on 19 December, 2022
                                                                                     Sr. No. 15

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU
                                                                    CEA No. 405/2022
                                                                    CM No. 7454/2022
                                                                    CM No. 7455/2022


           Commissioner of Central GST and Central                        ....Petitioner(s)/Appellant(s)
           Excise J and K Jammu

                                     Through :- Mr. Jagpaul Singh, Advocate

                          V/s

           Jindal Drugs Ltd. EPIP Kartholi SIDCO                                     ....Respondent(s)
           Industrial Complex Bari Brahmana
           Jammu J and K
                                    Through :-

           Coram: HON'BLE THE CHIEF JUSTICE (ACTING)
                               HON'BLE MR. JUSTICE REJESH SEKHRI, JUDGE

                                                     ORDER

19.12.2022

1. This appeal is similar and identical to the several other Excise Appeals

which have been considered and decided by this Court vide judgment and order

dated 23rd May 2022 wherein CEA No. 10 of 2020 was the leading case.

2. Having heard counsel for the appellant, we are of the opinion that as

no new ground is available to the appellant, the matter stands squarely covered

by the above decision.

3. Accordingly, this appeal is dismissed on the same terms and

conditions as laid down in the judgment and order dated 23rd May, 2022 passed

in CEA No. 10/2020 and connected appeals.


                                             (Rajesh Sekhri)        )       (Tashi Rabstan)
                                                 Judge                     Chief Justice (Acting)


           Jammu:
           19.12.2022
           Pawan Angotra


PAWAN ANGOTRA
2022.12.20 13:43
I attest to the accuracy and
integrity of this document
 

 
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